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Supreme Court - Daily Orders

Karan @ Toffee vs The State Of Punjab on 16 June, 2020

Bench: Arun Mishra, S. Abdul Nazeer

     ITEM NO.21                      Virtual Court 3                SECTION II-B

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                  No(s).    2636/2020

     (Arising out of impugned final judgment and order dated 18-05-2020
     in CRMM No. 12463/2020 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     KARAN @ TOFFEE                                                     Petitioner(s)

                                                    VERSUS

     THE STATE OF PUNJAB                                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.52122/2020-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.52120/2020-EXEMPTION FROM
     FILING O.T. and IA No.52121/2020-APPLICATION FOR EXEMPTION FROM
     FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT)

     Date : 16-06-2020 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Petitioner(s)                 Mr. Sanjeev Malhotra, AOR [NOT PRESENT]

     For Respondent(s)

                              UPON perusing papers the Court made the following
                                                 O R D E R

No one appears for the petitioner through video call.

List on 18.06.2020.

(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2020.06.19 19:47:35 IST Reason: