Supreme Court - Daily Orders
Karan @ Toffee vs The State Of Punjab on 16 June, 2020
Bench: Arun Mishra, S. Abdul Nazeer
ITEM NO.21 Virtual Court 3 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2636/2020
(Arising out of impugned final judgment and order dated 18-05-2020
in CRMM No. 12463/2020 passed by the High Court Of Punjab & Haryana
At Chandigarh)
KARAN @ TOFFEE Petitioner(s)
VERSUS
THE STATE OF PUNJAB Respondent(s)
(FOR ADMISSION and I.R. and IA No.52122/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.52120/2020-EXEMPTION FROM
FILING O.T. and IA No.52121/2020-APPLICATION FOR EXEMPTION FROM
FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT)
Date : 16-06-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Sanjeev Malhotra, AOR [NOT PRESENT]
For Respondent(s)
UPON perusing papers the Court made the following
O R D E R
No one appears for the petitioner through video call.
List on 18.06.2020.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2020.06.19 19:47:35 IST Reason: