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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in Rajasthan Ayurved Nursing Council Act, 2012

(h)"recognized Ayurved Nursing qualification" means a degree, diploma or a certificate in any of the Ayurved Nursing subjects granted by a recognized institution or a qualification declared to be a recognized qualification under section 32;