Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135N] [Entire Act] State of Gujarat - Subsection Section 135N(x) in The Bombay Land Revenue Code, 1879 (x)any other financial institution notified by the State Government in the Official Gazette as a bank, for the purposes of this Act.
