Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act] State of Sikkim - Subsection Section 49(2)(ii) in Sikkim Fire Services Act, 1981 (ii)there is reason to believe that an offence is being, or has been, committed against any provision of this Act or any rule made thereunder.