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[Cites 0, Cited by 0] [Section 2C(3)] [Section 2C] [Entire Act]

State of Rajasthan - Subsection

Section 2C(3)(f) in The Rajasthan Industrial Disputes Rules, 1958

(f)An audited statement of membership for each of the three calendar months, immediately preceding the calendar months, in which the application is made.