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[Cites 0, Cited by 0] [Section 71A(4)] [Section 71A] [Entire Act]

Union of India - Subsection

Section 71A(4)(b) in The Drugs and Cosmetics Rules, 1945

(b)a person who has passed the Intermediate examination with Chemistry as one of the principal subjects or an examination equivalent to it or an examination recognized by the licensing authority as equivalent to it, or