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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(iv) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(iv)For the period between start of the financial year and end of the term of the license, pro rata of yearly license fee as provided in clause (ii) above shall be paid within 30 (thirty) days of commencement of financial year.