Delhi High Court - Orders
Meena Bazar Street Vendors Hawkers ... vs Municipal Corporation Of Delhi & Ors on 19 March, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2775/2025
MEENA BAZAR STREET VENDORS HAWKERS SANGATHAN
AND ORS .....Petitioners
Through: Mohd. Asif and Mr. Sushantpal,
Advocates.
versus
MUNICIPAL CORPORATION OF DELHI & ORS. ....Respondents
Through: Ms. Puja S. Kalra, Advocate for
MCD.
SI Aayush Rajput, P.S. Jama Masjid.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 19.03.2025
1. This hearing has been done through hybrid mode.
2. The present petition has been filed under Article 226 of the Constitution of India seeking, inter alia, issuance of an appropriate writ directing the Respondents to not to obstruct the Petitioners in carrying their vending activities at City SP Zone, Ward-N-85, Jama Masjid, Delhi - 110006.
3. Let the Petitioners file and place on record their terms of vending as also the vending certificates by the next date.
4. List on 08th May, 2025.
PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J MARCH 19, 2025/MR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/03/2025 at 01:07:12