Patna High Court - Orders
Viveka Nand Tiwari vs The State Of Bihar on 1 June, 2015
Author: Amaresh Kumar Lal
Bench: Amaresh Kumar Lal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.15204 of 2015
Arising Out of PS.Case No. -149 Year- 2014 Thana -NAUTAN District- SIWAN
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Viveka Nand Tiwari
.... .... Petitioner
Versus
The State of Bihar
.... .... Opposite Party
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Appearance :
For the Petitioner/s : Mr. Kamala Kant Tiwary, Adv.
For the Opposite Party/s : Mr. Parmanand Prasad (App)
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CORAM: HONOURABLE MR. JUSTICE AMARESH KUMAR LAL
ORAL ORDER
2 01-06-2015As prayed for, put up this case after Annual Vacation.
(Amaresh Kumar Lal, J) Kanchan/-
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