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Patna High Court - Orders

Viveka Nand Tiwari vs The State Of Bihar on 1 June, 2015

Author: Amaresh Kumar Lal

Bench: Amaresh Kumar Lal

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Criminal Miscellaneous No.15204 of 2015
                            Arising Out of PS.Case No. -149 Year- 2014 Thana -NAUTAN District- SIWAN
                     ======================================================
                     Viveka Nand Tiwari
                                                                        .... .... Petitioner
                                                   Versus
                     The State of Bihar
                                                                   .... .... Opposite Party
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :  Mr. Kamala Kant Tiwary, Adv.
                     For the Opposite Party/s : Mr. Parmanand Prasad (App)
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE AMARESH KUMAR LAL
                                                ORAL ORDER

2       01-06-2015

As prayed for, put up this case after Annual Vacation.

(Amaresh Kumar Lal, J) Kanchan/-

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