Madhya Pradesh High Court
Sayba vs Khajan Sainani Ashram School Pisnawal on 10 August, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 6703 of 2023 (SAYBA Vs KHAJAN SAINANI ASHRAM SCHOOL PISNAWAL AND OTHERS) Dated : 10-08-2023 Shri Ayush Agrawal. learned counsel for the appellant.
Counsel for the appellant prays for and is granted two weeks time to cure the defects as pointed out by the Registry.
List after two weeks.
(PRAKASH CHANDRA GUPTA) JUDGE ajit Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 10-08-2023 17:55:16