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NCT Delhi - Section

Section 3 in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

3. Purposes for which Nazul land may be allotted.

- Authority may allot Nazul land for public utilities, community facilities, open spaces, parks, playgrounds, residential purposes, industrial and commercial uses and such other purposes as may be specified from time to time by the Central Government by notification.