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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1)(a) in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011

(a)obstructing or using violence to, insulting or intimidating the borrower or his family members, or