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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(d)Deal with non-compliance of any order passed by the Board on the part of concerned government functionaries or functionaries of voluntary organizations, as the case may be, in accordance with due process of law;