[(1) The Chancellor and Vice-Chancellor, the Executive Council and the Academic Council, for the time being shall be a body corporate by the name of the Banaras Hindu University.] [ Substitution for sub-section by Act 52 of 1966](2)The University shall have perpetual succession and a common seal, and shall sue, and be sued, by the name first aforesaid;(3)[ * * * *] [Omitted by Act 52 of 1966, sec. 3(b) for section 3]
