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State of Tamilnadu - Section

Section 29 in The Tamil Nadu Borstal Schools Rules, 1938

29.

Each inmate shall, for five hours daily, be given vocational instruction, which shall include at least two hours a week instruction in the theory of the subject:[Provided that an inmate studying in the VIII Standard and appearing for the Elementary School Leaving Certificate Examination shall be given vocational instruction for two hours daily from the date of his promotion to tire VIII Standard.] [Added by G.O.Ms. No. 1391, Home, dated 11-1-1972.]