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[Cites 0, Cited by 0] [Section 426(1)] [Section 426] [Entire Act]

State of Nagaland - Subsection

Section 426(1)(a) in Nagaland Municipal Act, 2001

(a)Provide proper places within the municipal area with necessary attendants and apparatus for the dis-infections of conveyances, clothing, bedding and other articles, which have been exposed to infection; and