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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(w) in Assam State Acquisition of Zamindaries Act, 1951

(w)"Raiyat" means a person who has acquired from a proprietor or a tenure-holder a right to hold land for the purpose of cultivating it by himself or by the members of his family of by servants or hired labourers ;