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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(3)In case where SID is lost, the applicant will require registering a First Information Report (FIR) in the police station and furnishing those details in the application for duplicate SID.