Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(ix) in The U.P. Electricity Supply (Consumers) Regulations, 1984 (ix)No reduction in line rental, being paid by the consumer will be allowed and the consumer will continue to pay the line rental as hitherto.
