Bombay High Court
National Commodity Clearing Ltd (Nccl) vs Kunjal Trade Commodities Llp And 4 Ors on 28 November, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONSES FOR JUDGEMENT NO. 23 OF 2020
In
COMMERCIAL SUMMARY SUITS 81 OF 2020
National Commodity Clearing Ltd (nccl) ....PETITIONER
V/S
Kunjal Trade Commodities Llp And 4 Ors ....RESPONDENT
Mr. Mihir Mody with Harshvardhan Melanta, Shreyas Pandalai i/b M/s K. Ashar & Co for Plaintiff Mr. Zal Andhyarujina Sr. Advocate with Ms. Akankha Agarwal i/b Singh and Singh and Malhotra and Hegde for Defendant Nos. 1 to 5 CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 28th November, 2022 P.C. :
At the request of learned counsel for the Plaintiff , stand over to 20/12/2022 .
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