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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(vi) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(vi)The Convener, DEECET shall make all the necessary arrangements i.e., Identifying the agency through which online examination and web based admission procedure may be carried including Fee collection, venues for verification of Certificates, drawing of Verification Officers etc. in consultation with the DEECET Committee.