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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(b) in The Gujarat Nursing Homes Registration Act, 1949

(b)with fine which may extend to fifty rupees and in the case of a continuing contravention, with, an additional fine which may extend to fifteen rupees for every day during which such contravention continues after conviction for the first such contravention; or