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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Sikkim - Subsection

Section 21(2) in Sikkim Urban and Regional Planning and Development Act, 1998

(2)The Government may, by notification and in accordance with such rules as may be made in that behalf -
(a)Exclude from a development area comprised therein; or
(b)Include in a development area any other area.