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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

Constitution Subarticle

Section 12(4)(g) in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016

(g)special provision with respect to the States of Arunachal Pradesh, Assam, Jammu and Kashmir, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim, Tripura, Himachal Pradesh and Uttarakhand; and