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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(g) in V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018

(g)The application for renewal of Stevedoring and Shore Handling Services shall be made three months before the expiry of the existing license period.