Calcutta High Court
State Of West Bengal & Ors vs Acc Ltd. And Anr on 1 November, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose, Arindam Sinha
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
GA No.2185 of 2013
With
APOT No.337 of 2013
STATE OF WEST BENGAL & ORS.
Versus
ACC LTD. AND ANR.
GA No.2186 of 2013
With
APOT No.338 of 2013
STATE OF WEST BENGAL & ORS.
Versus
BHARTI AIRTEL LTD.
GA No.2187 of 2013
With
APOT No.339 of 2013
STATE OF WEST BENGAL & ORS.
Versus
GODREJ CONSUMER PRODUCTS LTD.
GA No.2713 of 2013
With
APOT No.436 of 2013
STATE OF WEST BENGAL & ORS.
Versus
NOKIA INDIA PVT. LTD.
GA No.2716 of 2013
With
APOT No.437 of 2013
SENIOR JOINT COMMISSIONER, SALES TAX & ORS.
Versus
U.A.L.INDUSTRIES LTD. & ANR.
GA No.2719 of 2013
With
APOT No.439 of 2013
STATE OF WEST BENGAL & ORS.
Versus
MARICO LTD.
2
GA No.2720 of 2013
With
APOT No.438 of 2013
STATE OF WEST BENGAL & ORS.
Versus
GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD.
GA No.2723 of 2013
With
APOT No.440 of 2013
STATE OF WEST BENGAL & ORS.
Versus
ROHIT FERROTECH LTD. & ANR.
GA No.2724 of 2013
With
APOT No.441 of 2013
STATE OF WEST BENGAL & ORS.
Versus
PHILIPS CARBON BLACK LTD. & ANR.
GA No.2727 of 2013
With
APOT No.442 of 2013
STATE OF WEST BENGAL & ORS.
Versus
DUTCH TECH TOOLS PVT. LTD.
GA No.2729 of 2013
With
APOT No.444 of 2013
STATE OF WEST BENGAL & ORS.
Versus
RANBAXY LABORATORIES LTD.
GA No.2732 of 2013
With
APOT No.443 of 2013
STATE OF WEST BENGAL & ORS.
Versus
AMBUJA CEMENTS LTD. & ANR.
GA No.2734 of 2013
With
APOT No.446 of 2013
STATE OF WEST BENGAL & ORS.
Versus
IMPEX METAL AND FERRO ALLOYS LTD. & ANR.
3
GA No.2736 of 2013
With
APOT No.445 of 2013
STATE OF WEST BENGAL & ORS.
Versus
IMPEX FERROTECH LTD. & ANR
GA No.2738 of 2013
With
APOT No.447 of 2013
STATE OF WEST BENGAL & ORS.
Versus
VODAFONE EAST LTD. & ANR
GA No.2741 of 2013
With
APOT No.449 of 2013
THE STATE OF WEST BENGAL & ORS.
Versus
PEPSICO INDIA HOLDINGS PVT. LTD.
GA No.2742 of 2013
With
APOT No.450 of 2013
STATE OF WEST BENGAL & ORS.
Versus
BHARTI TELEMEDIA LTD.
GA No.2744 of 2013
With
APOT No.448 of 2013
JOINT COMMISSIONER, COMMERCIAL TAX,
GROUP-I,BARRACKPUR & ORS.
Versus
CENTURY EXTRUSIONS LTD. & ANR.
GA No.2746 of 2013
With
APOT No.451 of 2013
STATE OF WEST BENGAL & ORS.
Versus
TATA TELESERVICES LTD.
GA No.2748 of 2013
With
APOT No.452 of 2013
THE STATE OF WEST BENGAL & ORS.
Versus
CADBURY INDIA LTD.
4
GA No.2750 of 2013
With
APOT No.453 of 2013
STATE OF WEST BENGAL & ORS.
Versus
SIEMENS LTD.& ANR.
GA No.2752 of 2013
With
APOT No.454 of 2013
STATE OF WEST BENGAL & ORS.
Versus
WHIRLPOOL OF INDIA LTD.
GA No.2755 of 2013
With
APOT No.455 of 2013
THE STATE OF WEST BENGAL & ORS.
Versus
EVEREADY INDUSTRIES INDIA LTD.
GA No.2757 of 2013
With
APOT No.456 of 2013
THE STATE OF WEST BENGAL & ORS.
Versus
VODAFONE SOUTH LTD. & ANR.
GA No.2760 of 2013
With
APOT No.457 of 2013
THE STATE OF WEST BENGAL & ANR.
Versus
WACKER METROARK CHEMICALS PVT. LTD. & ORS.
GA No.3249 of 2013
With
APOT No.337 of 2013
STATE OF WEST BENGAL & ORS.
Versus
ACC LTD. AND ANR.
GA No.871 of 2014
With
APOT No.337 of 2013
STATE OF WEST BENGAL & ANR.
Versus
ACC LTD. AND ANR.
5
GA No.3238 of 2014
With
APOT No.337 of 2013
THE STATE OF WEST BENGAL & ORS.
Versus
ACC LTD. AND ANR.
GA No.1721 of 2017
With
APOT No.337 of 2013
THE STATE OF WEST BENGAL & ANR.
Versus
ACC LTD. AND ANR.
GA No.3317 of 2014
With
APOT No.337 of 2013
STATE OF WEST BENGAL & ORS.
Versus
ACC LTD. AND ANR.
AND
M.A.T No.1107(W)of 2013
STATE & ORS.
-VS-
M/S. THE TATE STEEL LTD.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
AND
The Hon'ble JUSTICE ARINDAM SINHA
Date:1st November, 2017.
Appearance:
Mr. Abhratosh Majumder, Ld. Additional
Advocate General.
Mr. Debasish Ghosh, Advocate.
..for the State.
Mr. Ajay Aggarwal, Adv.
Mr. Sumeet Gadodia, Sr. Adv.
Mr. Somak Basu, Adv.
..for Tata Steel Ltd.
[In MAT No.1107(W)/2013.]
Mr Amitabrata Roy,Adv.
...for Respondent.
[In GA No.2723/2013, APOT No.440/2013.] [In GA No.2734/2013, APOT No.446/2013.] [In GA No.2736/2013, APOT No.445/2013.] Mr. Atish Ghosh, Adv.
Mr. Arindam Chandra, Adv. Mr. Souvik Ghosh, Adv.
..for Respondent.
[In GA No.2186/2013, APOT No.338/2013.] [In GA No.2738/2013, APOT No.447/2013.] [In GA No.2742/2013, APOT No.450/2013.] [In GA No.2746/2013, APOT No.451/2013.] 6 Mr. Somak Basu, Adv.
..for ACC Ltd.
[In GA No.2185/2013, APOT No.337/2013.] Mr. Somak Basu, Adv.
..for Philips Carbon Black Ltd. [In GA No.2724/2013, APOT No.441/2013.] Mr. Somak Basu, Adv.
..for Tata Metalilks Ltd. [In GA No.3238/2014, APOT 337/2013.] Mr. Somak Basu, Adv.
..for AKZO Nobel Ltd.
[In GA No.871/2014, APOT 337/2013] Mr. Somak Basu, Adv.
Mr. Sumeet Gadodia,Adv.
..for Renuka Sugar Industries Ltd. [In GA No.3249/2013, APOT 337/2013] Mr. Sumeet Gadodia, Adv.
Mr. Somak Basu, Adv.
..for Tata Chemicals.
[In GA No.1721/2017, APOT 337/2013] Mr. Somak Basu, Adv.
..for Ambuja Cement Ltd.
[In GA 2732/2013, APOT No.443/2013.] Mr. Sumeet Gadodia, Sr.Advocate appears. Mr. Avra Mazumder,Advocate appears. Mr. R. Gupta, Advocate appears. Mrs.Sudesma Mazumder, Advocate appears. [In GA 3317/2017,APOT 337/2013] Mr. Sandip Dasgupta. Advocate appears. Mr. Avra Mazumder, Advocate appears. [In GA 2716/2017,APOT 437/2013] The Court:-On joint prayer of the learned Counsel for the parties, date of hearing is re-scheduled to 8th January, 2018 under the heading "For Hearing".
(ANIRUDDHA BOSE, J.)
nm (ARINDAM SINHA, J.)
7