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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3)(c) in Powerloom Registration Funds Rules, 1992

(c)require any person so appearing to make sign a declaration with respect of such document or to answer any question or to prepare and furnish any statement relating thereto.