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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in Indian Medicine Central Council (Post-graduate Siddha Education) Regulations, 2016

(1)The post-graduate degree course shall have two examinations in the following manner, namely:-
(a)the preliminary examination shall be conducted at the end of first academic year after admission;
(b)the final examination shall be conducted on completion of three academic years after the admission to postgraduate course;
(c)examination shall ordinarily be held in the month of June or July and November or December every year;
(d)for being declared successful in the preliminary examination, student shall have to pass all the subjects separately in preliminary examination;
(e)the student shall be required to obtain fifty per cent, marks in practical and theory subjects separately to be announced as pass.;
(f)if a student fails in preliminary examination, he shall have to pass the same before appearing in the final examination;
(g)if the student fails in theory or practical in the final examination, he can appear in the subsequent examination without requiring to submit a fresh dissertation;
(h)the subsequent examination for failed candidates shall be conducted at every six months interval; and
(i)the post-graduate degree shall be conferred after the dissertation is accepted and the student passes the final examination.