Section 12(5)(iii) in Poona University Act, 1974

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State of Maharashtra - Subsection

Section 12(5)(iii) in Poona University Act, 1974

(iii)after the commencement of the Maharashtra Universities (Amendment) Act, 1988, resigns his office as such Dean or ceases to be such Dean, for any reason whatsoever, before the completion of his term of officer as such Dean, he shall be deemed to have held office as such Dean for the whole of that term]

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State of Maharashtra - Subsection

Section 12(5)(iii) in Poona University Act, 1974