Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 3 in The Punjab State Electricity Regulatory Commission Fund Rules, 2006

3. Contribution of the Fund.

- [Section 103] - (1) The State Government hereby constitutes a Fund to be called the Punjab State Electricity Regulatory Commission Fund.
(2)The present Bank Account of the Commission shall stand transferred to the Fund.