Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 4 in Boilers (Gujarat Amendment) Act, 1990 4. Amendment of Section 24 of 5 of 1923.-In the principal Act, in Section 24, for the words "five hundred rupees", the words "one thousand rupees" shall be substituted.
