Punjab-Haryana High Court
Amritpal Singh Alias Amritpal Singh ... vs State Of Punjab And Another on 2 September, 2024
Neutral Citation No:=2024:PHHC:113716 S024 CR MESES SS Date af decision: AS.09. 2004 Amiritgal Singh @ dumeiteal Singh Virk won Petitioner YEPRNS State of Pariah and another woe Respandents BLE PRA AROAWAI MR. SOS YTEOE RATE Ady, Mahipal S. Yadav, Assowcate Tee 'b gap et PRoepres Toy Te POTS. cq ganesh SSL Wa, if sor Delta, Pos . Taser Ag 4 Biopyorptcs Siege SASS WESC BH ARD WAT o£ (Oral aS SQ nf Ams alersoatia ts PTR Ne ae 8. i + ay 8 « x 2 * remedy HS AVS EASse tt FES RS .
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