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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Himachal Pradesh - Subsection

Section 78(3) in Himachal Pradesh Co-Operative Societies Act, 1968

(3)The order shall take effect-
(a)where no appeal is preferred under section 93 on the expiry of the time allowed for preferring an appeal; or
(b)where an appeal is preferred, upon the rejection of the appeal by the appellate authority.