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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(19) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(19)"Inspector" means an officer of (Name of the city.......................) Municipal Corporation who is so appointed or to any officer, employee specifically assigned, by the Commissioner, the task of inspection of solid waste management practices for enforcement of the provisions contained in these bye-laws in (Name of the city...........) area;