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Madhya Pradesh High Court

Sarvepalli Radhakrishanan University vs Union Of India on 15 June, 2016

                          WP-9497-2016
        (SARVEPALLI RADHAKRISHANAN UNIVERSITY Vs UNION OF INDIA)


15-06-2016

      Shri A.P.Shroti, learned counsel for the petitioner.
      Shri J.K.Jain, learned ASGI for the respondent No.1.

Smt.Indira Nair, learned Sr. Counsel with Shri Rajas Pohankar, counsel for the respondent No.2.

Shri Deepak Awasthy, learned GA for the respondent/State. Shri Rajas Pohankar, learned counsel takes notice on behalf of the respondent No.2. He may seek instructions in the matter.

As prayed, list the case on 21.6.2016.

  (S.K. GANGELE)                            (ASHOK KUMAR JOSHI)
       JUDGE                                        JUDGE