Section 118(1a)(d1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

[Cites 0, Cited by 0] [Section 118(1a)] [Section 118] [Entire Act]

State of Maharashtra - Subsection

Section 118(1a)(d1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(d1)[ in sub-section (4) of section 111, for the word "fifteen" the word "ten" and for the word "ten" the word "seven"] [Clause (d1) was inserted by Maharashtra 35 of 1073, Section 51(3)] shall be substituted,

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State of Maharashtra - Subsection

Section 118(1a)(d1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961