Delhi High Court - Orders
Siddharth Sahib Singh vs Rupesh Raj And Ors on 8 May, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17627/2024 & CM APPL. 74928/2024 (INT. RELIEF)
SIDDHARTH SAHIB SINGH .....Petitioner
Through: Mr. Sammar Bansal, Mr. Zeeshan
Diwan, Mr. Shrutanjay Bhardwaj and
Mr. Harsha, Advocates.
versus
RUPESH RAJ AND ORS. .....Respondents
Through: Mr. Sandeep Sethi, Sr. Advocate
along with Mr. T. Singhdev, Mr.
Saurabh Chadha, Mr. Rohit Bhagat
and Mr. Bhanu Gulati, Advocates for
DDCA.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 08.05.2025
1. Hon'ble Judge is on leave today.
2. List on 11.08.2025.
BY ORDER COURT MASTER MAY 8, 2025/at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 22:45:52