Delhi High Court - Orders
Sh. Sunita Kumari & Ors vs M/S Swo- India Ltd. & Ors on 13 October, 2022
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 137/2018, I.A. 4435/2018, I.A. 4442/2018, I.A. 12618/2018
I.A. 12693/2018, I.A. 613/2019, I.A. 817/2019, I.A. 13784/2019, I.A.
13785/2019, I.A. 16435/2019
SH. SUNITA KUMARI & ORS .....Plaintiffs
Through: Mr.Nikhil Borwankar, Mr.Roopenshu
Pratap Singh, Mr.Manish Sharma,
Mr.Anvesh Verma and Mr.Narendra
Sharma, Advocates
versus
M/S SWO- INDIA LTD. & ORS .....Defendants
Through: Mr. Satyavan Kudalwal, Advocate for
D-l, 3, 5, 6 & 7
Mr. Rakesh Dahiya, Advocate for D-
4, 8 & 9
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 13.10.2022
1. Parties submit that mediation has failed.
2. List on 23.01.2023.
MINI PUSHKARNA, J OCTOBER 13, 2022 s Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:22.10.2022 16:48:40