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Union of India - Section

Section 6 in The Warehousing (Development And Regulation) Registration Of Warehouses Rules, 2010

6. Security Deposit. - Every applicant, at the time of submission of the application for registration of each warehouse, shall furnish to the Authority, security deposit by bank draft or bankers cheque of any nationalised bank in favour of Drawing and Disbursing Officer, Warehousing Development and Regulatory Authority payable in New Delhi at the rate as indicated below :-

(i)State Capital cities Rs. 2.50 per MT
(ii)District Headquarters Rs. 1.50 per MT
(iii)For rural and other areas Re. 1.00 per MT
Subject to a minimum amount of Rs. 7500 for each warehouse.