Section 55(a) in The U.P. Blackmarketeer Prisoners Rules, 1979
(a)The Superintendent may inflict on a blackmarketeer prisoner any of the punishments that he may award to a convicted prisoner for any offence specified in Section 45 of the Prisons Act, 1894 (IX of 1894), read with Paragraph 806 of the Uttar Pradesh Jail Mannual:
