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State of Madhya Pradesh - Section

Section 28 in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

28. Annual Report.

(1)The Director shall prepare for every year a report of the activities of the Institute and submit it to the General Council through the Executive Council for approval.
(2)The copies of the annual report as approved by the General Council shall be submitted to the State Government and the annual report shall be laid on the table of the Legislative Assembly as early as possible on its receipt by the State Government.