Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Telangana High Court

Sri Pasham Bikshapathi vs Smt. V.Prabhvathi , Poshamma on 6 March, 2026

        IN THE HIGH COURT FOR THE STATE OF TELANGANA AT
                        HYDERABAD
             THE HON'BLE JUSTICE B.R.MADHUSUDHAN RAO
                CIVIL REVISION PETITON No.1306 of 2023
                          DATED: 06th MARCH 2026
Between:
1.Sri Pasham Bikshapathi and another
                            ... Petitioners - Defendant Nos.1 and 2
                                 And

1.Smt. V.Prabhvathi @ Poshamma
                            ... Respondent - Plaintiff
2.Sri P.Lingam and another
                            ... Respondents - Defendant Nos.3 and 4

                                ORDER

1. None appears for the parties.

2. Case status placed before this Court goes to show that O.S.No.178 of 2021 on the file of the learned Principal Senior Civil Judge, Ibrahimpatnam is compromised and disposed on 12.12.2024. Therefore nothing survives in the present Civil Revision Petition and it has become infructuous.

3. CRP.No.1306 of 2023 is dismissed as infructuous. There shall be no order as to costs.

Interim orders if any stands vacated. Pending miscellaneous application/s shall stand closed.

______________________________ B.R.MADHUSUDHAN RAO, J 06.03.2026 Dua