Central Administrative Tribunal - Delhi
Rajesh Kumar vs M/O Chemicals And Fertilizers on 20 July, 2023
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Item No. 58 O.A. NO. 686/2017
Central Administrative Tribunal
Principal Bench, New Delhi
O.A. No. 686/2017
Dated this the 20th day of July, 2023
Hon'ble Mr. R N Singh, Member (J)
Hon'ble Mr. Sanjeeva Kumar, Member (A)
Rajesh Kumar, Age 42 years, Group 'C'
Son of Sh. H.N. Singh
R/o House no. 850, GF-3
Green Street Sector-5, Vaishali
Ghaziabad (U.P.)
.....Applicant
(Advocate: None )
Versus
1. Union of India, Through the Secretary, Ministry of Chemicals &
Fertilizers, Shashtri Bhawan, New Delhi
2. Member Secretary, National Pharmaceutical Pricing Authority
(NPPA) YMCA Cultural Centre Building New Delhi
...Respondents
(Advocate: Mr. S.K. Tripathi for Mr. Gyanendra Singh )
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Item No. 58 O.A. NO. 686/2017
O R D E R (ORAL)
Hon'ble Mr. R. N. Singh, Member (J) Matter is listed for final hearing and the same is of the year 2017. There was no representation on behalf of the applicant even on the previous dates i.e., 12.12.2022 and thereafter on 14.02.2023. It appears that the applicant has lost interest in the matter. Accordingly, the O.A. is dismissed in default for non-prosecution.
(Sanjeeva Kumar) (R.N. Singh)
Member (A) Member (J)
kk/