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State of Rajasthan - Section

Section 10 in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974

10.

In case of tenders for public works, the following time limit for inviting the tenders shall be observed:-
(1) [ For petty works costing upto Rs.2.00 lakhs Two weeks
(2) Works exceeding 2.00 lakhs but upto 5.00 lakhs Three weeks
(3) For major works costing above Rs.5.00 lakhs One month.]
[Substituted by Notification dated 23-3-1991.]The above time limit should be reckoned from the date on which, the notice of inviting tenders has appeared in the newspaper to the date on which, the tenderers have been asked to submit his tender.