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State of Rajasthan - Section
Section 10 in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974
10.
In case of tenders for public works, the following time limit for inviting the tenders shall be observed:-| (1) [ | For petty works costing upto Rs.2.00 lakhs | Two weeks |
| (2) | Works exceeding 2.00 lakhs but upto 5.00 lakhs | Three weeks |
| (3) | For major works costing above Rs.5.00 lakhs | One month.] |