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[Cites 0, Cited by 0] [Section 81E] [Entire Act]

State of Kerala - Subsection

Section 81E(9) in Kerala Factories Rules, 1957

(9)A notice pointing out the possible circumstances in which pressure above atmospheric pressure may be built up in the reaction vessel the dangers involved and the precautions to be taken by the operators shall be display at a conspicuous place near the vessel.