Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 10 in The M.P. Rajya Vitta Ayog Adhiniyam, 1994 10. Matters of which Commission to make recommendations. - The State Finance Commission shall make recommendations to the Governor on matters provided under Articles 243-I and 243-Y of the Constitution.
