Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

NCT Delhi - Subsection

Section 126(1)(f) in The New Delhi Municipal Council Act, 1994

(f)for any other purpose for which the Council is, by virtue of this Act or any other law for the time being in force, authorised to borrow: