Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(4) in Rajasthan Police Rules, 2008 (4)In Community Liasioning Group only the local residents of Panchayat or police station jurisdiction as the case may be, shall be inducted as members. He should be a respectable citizen, and should bear a good moral character.
