Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 15 in The Rajasthan Warehouses Rules, 1960 15. Non negotiable receipts. - Every warehouseman, who issues a non-negotiable receipt shall cause to be marked upon it the words "non-negotiable".
