Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 7 in Rules for Grant of Financial Aid to Probationers

7.

The un-utilised amount of the aid, if any, shall be surrendered by the probationer to the District Probation Officer within one month of the receipt of the amount with detailed account of the expenditure incurred out of the aid.